Madan Subba Vs State Of Sikkim

Sikkim High Court 3 Sep 2024 Criminal Appeal No. 11 Of 2024 (2024) 09 SIK CK 0005
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Appeal No. 11 Of 2024

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Jorgay Namka, Zola Megi, Shakil Raj Karki

Judgement Text

Translate:

Meenakshi Madan Rai, J

Registry reports that defects have been rectified in the Paper-Books.

Learned Additional Public Prosecutor verbally seeks time on grounds that he is unprepared.

Not opposed.

Considered and ordered accordingly.

List for hearing on 12-11-2024 as found convenient by the parties.

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Case Metadata
  • Ck Citation: (2024) 09 SIK CK 0005
  • Coram: Meenakshi Madan Rai, J
  • Bench: Single Bench
  • Advocates: Jorgay Namka, Zola Megi, Shakil Raj Karki
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