Secretary, Department Of Agriculture, Government Of Sikkim Vs D.B. Basnett & Anr.

Sikkim High Court 3 Sep 2024 I.A. No. 01 Of 2024 In Regular First Appeal No. 71 Of 2024 (Filing No.) (2024) 09 SIK CK 0006
Bench: Single Bench

Judgement Snapshot

Case Number

I.A. No. 01 Of 2024 In Regular First Appeal No. 71 Of 2024 (Filing No.)

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Zangpo Sherpa, Sujan Sunwar, Shakil Raj Karki

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

1. No one is present for respondent no.1. The learned Additional Advocate General appearing for the applicant in I.A. No. 01 of 2024 submits that he has been informed by Ms. Rachhitta Rai, learned counsel for the respondent no.1 that she is unwell.

2. List this application on 01.10.2024.

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Case Metadata
  • Ck Citation: (2024) 09 SIK CK 0006
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Zangpo Sherpa, Sujan Sunwar, Shakil Raj Karki
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