Neptune Holidays Private Limited Vs State Of Sikkim & Ors.

Sikkim High Court 2 Sep 2024 Writ Petition (C) No. 29 Of 2023 (2024) 09 SIK CK 0008
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 29 Of 2023

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Ankit Kanodia, Passang Tshering Bhutia, Zangpo Sherpa, Sujan Sunwar, Bikash Subba, Manasi Mukherjee

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

1. The learned counsel for the petitioner submits that the name of the petitioner has since changed. He desires a short time to amend the cause title

and take further steps. Time prayed for is granted.

2. The interim order passed on 11.08.2023 shall continue till the next date.

3. List on 31.10.2024.

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Case Metadata
  • Ck Citation: (2024) 09 SIK CK 0008
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Ankit Kanodia, Passang Tshering Bhutia, Zangpo Sherpa, Sujan Sunwar, Bikash Subba, Manasi Mukherjee
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