Yozan Rai & Ors. Vs State Of Sikkim & Ors.

Sikkim High Court 29 Aug 2024 Writ Petition (C). No. 60 Of 2023 (2024) 08 SIK CK 0046

Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C). No. 60 Of 2023

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

N. Rai, Priscila Rai, Tara Devi Chettri, S.K. Chettri

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

1. An adjournment is sought on the personal ground of the learned Senior Counsel for the petitioner. The learned Government Advocate does not seriously contest the adjournment as it is requested on the personal ground of the learned Senior Counsel although pointing out that several adjournments has been granted earlier as well.

2. List on 20.09.2024.

Andhra Pradesh HC