Meenakshi Madan Rai, J
Heard Learned Deputy Solicitor General of India.
Admit.
Respondents are all present.
Call for the records from the Learned Trial Court.
Let Paper-Books be prepared.
Heard Learned Deputy Solicitor General of India in I.A. No.01 of 2024. The impugned Order dated 30-04-2024, passed by the Court of the Learned
Special Judge (PML Act, 2002), Sikkim at Gangtok, in S.T (PMLA) Case No.01 of 2023D (irectorate of Enforcement vs. M/s Valley Distributors
LLP and Others), directing release of the seized articles, are stayed until further orders of this Court.
List on 26-09-2024.