Dr. Madan Kumar Yadav Vs Sikkim University

Sikkim High Court 19 Sep 2024 Writ Petition (C) No. 22 Of 2021 (2024) 09 SIK CK 0017
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 22 Of 2021

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Roma Bhagat, Ruchika Sharma, B.C. Tamang

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

After hearing for some time, learned counsel for the petitioner seeks some time to prepare the matter.

Not opposed.

Considered.

Time prayed for is granted.

List on 21.10.2024, as found convenient by the parties.

Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
From The Blog
Rajasthan High Court Raps Axis Bank for Encashing FD Without Court Permission, Orders Refund
Dec
12
2025

Court News

Rajasthan High Court Raps Axis Bank for Encashing FD Without Court Permission, Orders Refund
Read More
FEMA Compliance for NRI Family Trusts: Legal Clarity on Corpus, Beneficiaries, and Repatriation
Dec
12
2025

Court News

FEMA Compliance for NRI Family Trusts: Legal Clarity on Corpus, Beneficiaries, and Repatriation
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 09 SIK CK 0017
  • Coram: Bhaskar Raj Pradhan, J
  • Bench: Single Bench
  • Advocates: Roma Bhagat, Ruchika Sharma, B.C. Tamang
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.