M/s. Vijex Vyapaar Private Limited Vs Commissioner of Customs (Import)

Customs, Excise And Service Tax Appellate, New Delhi 23 Jul 2024 Customs Appeal No. 53938 of 2023 (2024) 07 CESTAT CK 0026
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Customs Appeal No. 53938 of 2023

Hon'ble Bench

Dilip Gupta, President (J); P. V. Subba Rao, Member (T)

Advocates

Ashish Bansal, M.K. Shukla

Final Decision

Allowed

Acts Referred
  • Customs Act, 1962 - Section 17(1), 17(4), 17(5)

Judgement Text

Translate:

S.

No.","Item

Description",UQC,"Declared

Quantity","Declared

CTI","Declared

Unit Price

per UQC

(USD)","Assessed

Unit Price

per UQC

(USD)","Assessable

Value (INR)",

(1),(2),(3),(4),(5),(6),(7),(8),

1.,"Printer Color

Toner TS-07

10KGX2/CTN",KGS,2280,37079090,7.680263,7.680263,1401331.99,

2.,"Printer Color

Toner TS-07

338G/Bag",KGS,101.4,37079090,8.87574,8.87574,72023.23,

,Total,,,,,,1473355,

1. S. No.,2. CTH,"3.

DESCRIPTION","4. UNIT

PRICE","5.

QUANTITY",6. UQC,7. AMOUNT,,

1.,37079090,"PRINTER

COLOR

TONER TS-07

10KGX2/CTN",7.680263,2280.000000,KGS,17511.00,,

2.,37079090,"PRINTER

COLOR

TONERTS-07

338G/BAG",8.875740,101.400000,KGS,900.00,,

Sl.

No.","HS

Code","Description

of Goods","Country

of Origin","Country

of Export",Producer,Amount,Unit,Currency

(1),(2),(3),(4),(5),(6),(7),(8),(9)

1.,*****,*****,*****,*****,*****,*****,*****,*****

2.,3707,"Black

Toner in

Powder

Form*","China

PR","Any

country

including

China PR","Any

producer

other than

at serial

number 1",1458,MT,USD

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