Karan Subedar & Others Vs State Of Karnataka Through Shahapur Police Station Shahapur, Now Represented By Additional SPP, High Court Of Karnataka, Kalaburagi Bench-585103

Karnataka High Court, Kalaburagi Bench 4 Oct 2024 Criminal Petition No. 201224 Of 2024 (2024) 10 KAR CK 0003
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Petition No. 201224 Of 2024

Hon'ble Bench

Rajesh Rai K, J

Advocates

Rajesh Doddamani

Final Decision

Dismissed

Judgement Text

Translate:

Rajesh Rai K, J

After arguing the matter for sometime, learned counsel for the petitioners seeks permission to withdraw the petition with liberty to pursue the remedy before the Sessions Court in Criminal Misc.No.591/2024 where the case is already pending.

Accordingly, the petition is dismissed as withdrawn.

Andhra Pradesh HC
Nalluri Venkateswarlu Vs State Of Andhra Pradesh & Ors
11 Dec 2025
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
From The Blog
CBDT Cracks Down on Bogus Deduction Claims: Taxpayers to Get SMS and Email Alerts
Dec
16
2025

Court News

CBDT Cracks Down on Bogus Deduction Claims: Taxpayers to Get SMS and Email Alerts
Read More
Gujarat High Court: Myopic Reading of Sections 129 & 130 of CGST Act Would Create Hostility
Dec
16
2025

Court News

Gujarat High Court: Myopic Reading of Sections 129 & 130 of CGST Act Would Create Hostility
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 10 KAR CK 0003
  • Coram: Rajesh Rai K, J
  • Bench: Single Bench
  • Advocates: Rajesh Doddamani
  • Result: Dismissed
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.