Bhaskar Raj Pradhan, J
1. The learned counsel for the parties submit that the parties are exploring the possibility of settlement between themselves and the next meeting is
scheduled on 14.10.2024. Accordingly, they seek an adjournment. Adjournment granted.
2. Mr. Sudesh Joshi, learned counsel appears on behalf of the respondent and seeks time to file Vakalatnama during the course of the day. Permitted.
3. List on 31.10.2024.
