Biswanath Somadder, CJ
Having heard the learned Advocates for the parties, let this matter appear for further consideration on Tuesday, 29th October, 2024.
In the meanwhile, the learned Amicus will request the concerned authority of the State of Sikkim to conduct a joint inspection in order to find out and
ascertain whether effluents are still being discharged by the pharmaceutical companies into the main rivers/streams/kholas within the State of Sikkim.
