Sabine S Vs Mitera Hospital

Competition Commission Of India 10 Sep 2024 Case No. 17 Of 2024 (2024) 09 CCI CK 0001
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 17 Of 2024

Hon'ble Bench

Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member, Deepak Anurag, Member

Final Decision

Disposed Of

Acts Referred
  • Competition Act, 2002 - Section 4, 26(2), 33

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 09 CCI CK 0001
  • Coram: Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member, Deepak Anurag, Member
  • Bench: Full Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Competition Act, 2002 - Section 4, 26(2), 33
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