Bickey Pariyar Alias Darjee Vs State Of Sikkim

Sikkim High Court 11 Sep 2024 Criminal Appeal No. 03 Of 2024 (2024) 09 SIK CK 0030
Bench: Division Bench

Judgement Snapshot

Case Number

Criminal Appeal No. 03 Of 2024

Hon'ble Bench

Meenakshi Madan Rai, J; Bhaskar Raj Pradhan, J

Advocates

Puja Lamichaney, Yadev Sharma

Judgement Text

Translate:

Meenakshi Madan Rai, J

After hearing Learned Counsel for the Appellant for some time, she submits that short time may be given for further preparation of the matter.

Not opposed.

List on 28-10-2024, as found convenient by the parties.

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Case Metadata
  • Ck Citation: (2024) 09 SIK CK 0030
  • Coram: Meenakshi Madan Rai, J; Bhaskar Raj Pradhan, J
  • Bench: Division Bench
  • Advocates: Puja Lamichaney, Yadev Sharma
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