Kalpit Sultania Vs IREL (India) Ltd

Competition Commission Of India 8 Oct 2024 Case No. 22 Of 2021 (2024) 10 CCI CK 0001
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Case No. 22 Of 2021

Hon'ble Bench

Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member, Deepak Anurag, Member

Advocates

Ankur Sood, Roshan Santhalia, Puja Jakhar, Tarun Gulati, Abhay Joshi, Aayushi Sharma, Kumar Sambav, Bhaavi Agrawal, G. Balasubramanian

Acts Referred
  • Competition Act, 2002 - Section 2(h), 2(t), 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(i), 19(1)(a), 19(4), 19(6), 19(7), 26(1), 27(b), 57
  • Competition Commission of India (General) Regulations, 2009 - Regulation 35

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 10 CCI CK 0001
  • Coram: Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member, Deepak Anurag, Member
  • Bench: Full Bench
  • Advocates: Ankur Sood, Roshan Santhalia, Puja Jakhar, Tarun Gulati, Abhay Joshi, Aayushi Sharma, Kumar Sambav, Bhaavi Agrawal, G. Balasubramanian
Referenced Acts & Sections
  • Competition Act, 2002 - Section 2(h), 2(t), 4, 4(2)(a)(i), 4(2)(a)(ii), 4(2)(b)(i), 19(1)(a), 19(4), 19(6), 19(7), 26(1), 27(b), 57
  • Competition Commission of India (General) Regulations, 2009 - Regulation 35
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