Daleep Kumar Verma Vs Union Of India & 2 Ors.

Manipur High Court (Imphal) 10 Oct 2024 Writ Petition (C) No. 36 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 242 Of 2024 (2024) 10 MAN CK 0013
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 36 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 242 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

S.K. Verma, M. Brojendro

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. S.K. Verma, learned counsel, appeared for the petitioner through video-conferencing; and Mr. M. Brojendro, learned counsel appeared for the respondents.

On the joint prayer made by the learned counsel appearing for the parties, list these cases again on 22.10.2024.

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Case Metadata
  • Ck Citation: (2024) 10 MAN CK 0013
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: S.K. Verma, M. Brojendro
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