Gamparai Sathya Babu, S/O Gasanna, Valmiki Vs State Of Andhra Pradesh, Rep By Its Public Prosecutor, High Court Of Andhra Pradesh At Amaravathi

Andhra Pradesh High Court - Amaravati 29 Oct 2024 Criminal Petition No: 6159 Of 2024 (2024) 10 AP CK 0011
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition No: 6159 Of 2024

Hon'ble Bench

B V L N Chakravarthi, J

Advocates

K K Komalan

Final Decision

Allowed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 438
  • Narcotic Drugs & Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 25

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 10 AP CK 0011
  • Coram: B V L N Chakravarthi, J
  • Bench: Single Bench
  • Advocates: K K Komalan
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 438
  • Narcotic Drugs & Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C), 25
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