Kunchala Varalababu Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court - Amaravati 29 Oct 2024 Writ Petition No: 7893 Of 2024 (2024) 10 AP CK 0017
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No: 7893 Of 2024

Hon'ble Bench

R Raghunandan Rao, J; Harinath.N, J

Advocates

Vivekananda Virupaksha

Final Decision

Allowed

Acts Referred
  • Andhra Pradesh Prevention Of Dangerous Activities Of Bootleggers, Dacoits, Drug Offenderes, Goondas, Immoral Traffic Offenders And Land-Grabbers Act, 1986 - Section 2(f)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 10 AP CK 0017
  • Coram: R Raghunandan Rao, J; Harinath.N, J
  • Bench: Division Bench
  • Advocates: Vivekananda Virupaksha
  • Result: Allowed
Referenced Acts & Sections
  • Andhra Pradesh Prevention Of Dangerous Activities Of Bootleggers, Dacoits, Drug Offenderes, Goondas, Immoral Traffic Offenders And Land-Grabbers Act, 1986 - Section 2(f)
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