Amsa Mani Vs State Of Andhra Pradesh And Others

Andhra Pradesh High Court - Amaravati 29 Oct 2024 Writ Petition No: 10704 Of 2024 (2024) 10 AP CK 0018
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No: 10704 Of 2024

Hon'ble Bench

R Raghunandan Rao, J; Harinath.N, J

Advocates

Srinivasu. L

Final Decision

Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 120B, 307, 353

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 10 AP CK 0018
  • Coram: R Raghunandan Rao, J; Harinath.N, J
  • Bench: Division Bench
  • Advocates: Srinivasu. L
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 120B, 307, 353
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