Yumnam Ongbi Tongbram Memma Devi & Ors. Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 26 Nov 2024 Writ Petition (C) No. 695 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 594 Of 2024 (2024) 11 MAN CK 0012
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 695 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 594 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

N. Jotendra, Syed Murtaza Ahmad, L. Monomala

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0012
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: N. Jotendra, Syed Murtaza Ahmad, L. Monomala
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