Council Of Nokmas, Tura Vs State Of Meghalaya & Ors.

Meghalaya High Court At Shillong 26 Nov 2024 Writ Petition (C) No. 323 Of 2023 (2024) 11 MEG CK 0008
Bench: Division Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 323 Of 2023

Hon'ble Bench

H.S. Thangkhiew, J; B. Bhattacharjee, J

Advocates

A.G. Momin, L.D. Sangma, N.D. Chullai, R. Colney, N. Rajee, S. Dey

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 MEG CK 0008
  • Coram: H.S. Thangkhiew, J; B. Bhattacharjee, J
  • Bench: Division Bench
  • Advocates: A.G. Momin, L.D. Sangma, N.D. Chullai, R. Colney, N. Rajee, S. Dey
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