M/s Jorabat Shillong Expressway Ltd Union Of India Through The Secretary & Ors.

Meghalaya High Court At Shillong 26 Nov 2024 Miscellaneous Case (Writ Petition C) No. 200 Of 2024 In Writ Petition (C) No. 245 Of 2024 (2024) 11 MEG CK 0012
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Miscellaneous Case (Writ Petition C) No. 200 Of 2024 In Writ Petition (C) No. 245 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J; B. Bhattacharjee, J

Advocates

S. Ghosh, M. Wariach, A. Agarwal, Philemon Nongbri, Dr. N. Mozika, R. Fancon, N. Syngkon, J.N. Rynjah

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 MEG CK 0012
  • Coram: H.S. Thangkhiew, J; B. Bhattacharjee, J
  • Bench: Division Bench
  • Advocates: S. Ghosh, M. Wariach, A. Agarwal, Philemon Nongbri, Dr. N. Mozika, R. Fancon, N. Syngkon, J.N. Rynjah
  • Result: Disposed Of
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