State Of Manipur & Anr. Vs Manipur Olympic Association & 2 Ors.

Manipur High Court (Imphal) 25 Nov 2024 Miscellaneous Case (Writ Petition (C)) No. 633 Of 2024, Writ Petition (C) No. 68 Of 2024 (2024) 11 MAN CK 0014
Bench: Single Bench

Judgement Snapshot

Case Number

Miscellaneous Case (Writ Petition (C)) No. 633 Of 2024, Writ Petition (C) No. 68 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Judgement Text

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