N Parango Singh & 24 Ors. Vs State Of Manipur & Anr.

Manipur High Court (Imphal) 25 Nov 2024 Writ Petition (C) No. 812 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 724 Of 2024 (2024) 11 MAN CK 0017
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 812 Of 2024, Miscellaneous Case (Writ Petition (C)) No. 724 Of 2024

Hon'ble Bench

A. Guneshwar Sharma, J

Advocates

HS Paonam, RK Emily, S. Nepolean

Judgement Text

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