Moirangthem Herokumar Singh & 14 Ors. Vs Union Of India & Anr.

Manipur High Court (Imphal) 22 Nov 2024 Writ Petition (C) No. 510 Of 2023 (2024) 11 MAN CK 0021
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 510 Of 2023

Hon'ble Bench

Golmei Gaiphulshillu, J

Judgement Text

Translate:

Golmei Gaiphulshillu, J

On joint request of learned counsel appearing for the parties, list the matter on 05.12.2024.

Interim order, if any, is extended till the next date of hearing.

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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0021
  • Coram: Golmei Gaiphulshillu, J
  • Bench: Single Bench
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