JC-356629W Rajib Kumar Sarkar Vs Union Of India & Ors.

Manipur High Court (Imphal) 22 Nov 2024 Writ Petition (C) No. 27 Of 2020 (2024) 11 MAN CK 0022
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 27 Of 2020

Hon'ble Bench

Ahanthem Bimol Singh, J

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0022
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
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