Thoubal Ningthou Lai Vs N. Tompok Singh & 5 Ors.

Manipur High Court (Imphal) 21 Nov 2024 First Appeal From Judgement Decree In Suit No. 5, 4 Of 2009 (2024) 11 MAN CK 0025
Bench: Single Bench

Judgement Snapshot

Case Number

First Appeal From Judgement Decree In Suit No. 5, 4 Of 2009

Hon'ble Bench

Golmei Gaiphulshillu, J

Advocates

L. Anand

Judgement Text

Translate:
Himachal Pradesh HC
M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood
3 Dec 2025
Himachal Pradesh HC
Pradeep Kumar Chopra & Anr Vs Municipal Council Chamba & Ors
3 Dec 2025
From The Blog
Supreme Court Rules: Degree Title Not Mandatory If Core Subject Studied
Dec
07
2025

Court News

Supreme Court Rules: Degree Title Not Mandatory If Core Subject Studied
Read More
ITAT Slams Sexist Assumptions in Tax Order, Upholds Women’s Expertise in Business Commission Case
Dec
07
2025

Court News

ITAT Slams Sexist Assumptions in Tax Order, Upholds Women’s Expertise in Business Commission Case
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0025
  • Coram: Golmei Gaiphulshillu, J
  • Bench: Single Bench
  • Advocates: L. Anand
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.