Naresh Bansal S/o. Sh. R.D. Bansal & Anr Vs M/s Omaxe Ltd Through Its Managing Director

National Consumer Disputes Redressal Commission 19 Nov 2024 Appeal Execution No. 246 Of 2023 (2024) 11 NCDRC CK 0004
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Execution No. 246 Of 2023

Hon'ble Bench

Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member

Advocates

Varun Dhingra, Devashish, Siddharth, Tarun Sharma, Manek Sharma, A. R. Pawan Aggarwal

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 2019 - Section 73

Judgement Text

Translate:
Himachal Pradesh HC
M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood
3 Dec 2025
Himachal Pradesh HC
Pradeep Kumar Chopra & Anr Vs Municipal Council Chamba & Ors
3 Dec 2025
From The Blog
NCLT Bar Slams ED Searches at Lawyers’ Homes in Alleged Undervalued Land Sale Probe
Dec
09
2025

Court News

NCLT Bar Slams ED Searches at Lawyers’ Homes in Alleged Undervalued Land Sale Probe
Read More
PMAY ₹222 Crore Fraud: ED to Chargesheet Ocean Seven Buildtech MD Swaraj Singh for Cheating Homebuyers
Dec
09
2025

Court News

PMAY ₹222 Crore Fraud: ED to Chargesheet Ocean Seven Buildtech MD Swaraj Singh for Cheating Homebuyers
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0004
  • Coram: Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member
  • Bench: Division Bench
  • Advocates: Varun Dhingra, Devashish, Siddharth, Tarun Sharma, Manek Sharma, A. R. Pawan Aggarwal
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 2019 - Section 73
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.