Mohd. Mukhtar Vs Bajaj Allianz General Insurance Co. Ltd

National Consumer Disputes Redressal Commission 18 Nov 2024 Revision Petition No.168 Of 2018 (2024) 11 NCDRC CK 0006
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No.168 Of 2018

Hon'ble Bench

Karuna Nand Bajpayee, Presiding Member; Dr. Sadhna Shanker, Member

Advocates

Pawan Kumar Ray, Amit Kumar Maihan

Final Decision

Allowed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0006
  • Coram: Karuna Nand Bajpayee, Presiding Member; Dr. Sadhna Shanker, Member
  • Bench: Division Bench
  • Advocates: Pawan Kumar Ray, Amit Kumar Maihan
  • Result: Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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