Mariano Matius Lobo & Anr Vs Siddharth Raj Estate & 10 Ors

National Consumer Disputes Redressal Commission 14 Nov 2024 First Appeal No. 1478 Of 2017 (2024) 11 NCDRC CK 0014
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 1478 Of 2017

Hon'ble Bench

Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member

Advocates

Jai Anant Dehadrai, Martin G. George, Siddharth Sharma, Tasnimul Hassan, Amrendra Kumar Tiwari

Final Decision

Allowed

Acts Referred
  • Consumer Protection Act, 1986 - Section 17(a)(i), 19, 24A

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0014
  • Coram: Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member
  • Bench: Division Bench
  • Advocates: Jai Anant Dehadrai, Martin G. George, Siddharth Sharma, Tasnimul Hassan, Amrendra Kumar Tiwari
  • Result: Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 17(a)(i), 19, 24A
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