Ahanthem Bimol Singh, J
Heard Mr. N. Umakanta, learned counsel appearing for the petitioner.
Issue notice in both the petition as well as the stay application, returnable within three weeks.
Mr. Ng. Salai, learned counsel entered appearance and accepts notice on behalf of the respondent, hence no formal notice is called for.
Mr. Lalleiba, learned counsel appearing for the petitioner had furnished a copy of the petition as well as the stay application to the learned counsel appearing for the respondent today itself.
As prayed for, list these cases again on 02-12-2024 for consideration of the prayer for passing interim order.
A copy of this order be furnished to both the counsel appearing for the parties through their WhatsApp/e-mail during the course of the day.
