Rajeev Kumar Singh Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 20 Nov 2024 Writ Petition (C) No. 168 Of 2023 (2024) 11 MAN CK 0034
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 168 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Syed Murtaza Ahamad

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0034
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Syed Murtaza Ahamad
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