Manipur Public Service Commission Vs Manipur Information Commission & Anr.

Manipur High Court (Imphal) 15 Nov 2024 Writ Petition (C) No. 474 Of 2023 (2024) 11 MAN CK 0040
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 474 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

K. Roshan, M. Rarry

Judgement Text

Translate:
Himachal Pradesh HC
M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood
3 Dec 2025
Himachal Pradesh HC
Pradeep Kumar Chopra & Anr Vs Municipal Council Chamba & Ors
3 Dec 2025
From The Blog
J&K High Court: Dealer and Manufacturer Jointly Liable for Car Defects Reported Within Warranty Period
Dec
08
2025

Court News

J&K High Court: Dealer and Manufacturer Jointly Liable for Car Defects Reported Within Warranty Period
Read More
ITAT Ahmedabad: Assessment Order Invalid Without DVO Report, Property Valuation Additions Quashed
Dec
08
2025

Court News

ITAT Ahmedabad: Assessment Order Invalid Without DVO Report, Property Valuation Additions Quashed
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0040
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: K. Roshan, M. Rarry
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.