Ahanthem Bimol Singh, J
Mr. K. Roshan, learned counsel appearing for respondent No. 1 submitted that counter affidavit on behalf of respondent No. 1 will be filed within two days with advance copy to the counsel appearing for the petitioner.
Mr. M. Rarry, learned senior counsel appearing for the petitioner also seeks two weeks’ time for filing rejoinder affidavit.
Prayer is allowed.
As prayed for, list this case again on 19-12-2024.
Earlier interim order shall continue till the next date.
