Chief Electoral Officer Manipur Vs Sorokhaibam Ibomcha Singh & 7 Ors.

Manipur High Court (Imphal) 18 Nov 2024 Review Petition No. 10 Of 2024, Miscellaneous Case (Review Petition) No. 13 Of 2024 (2024) 11 MAN CK 0047
Bench: Single Bench

Judgement Snapshot

Case Number

Review Petition No. 10 Of 2024, Miscellaneous Case (Review Petition) No. 13 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

P. Tomcha

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0047
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: P. Tomcha
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