Branch Manager, Shriram General Insurance Company Limited Vs Sabina Thapa Alias Sabina Tamang And Others

Sikkim High Court 28 Nov 2024 Motor Accident Claim Appeal No. 11 Of 2024 (2024) 11 SIK CK 0046
Bench: Single Bench

Judgement Snapshot

Case Number

Motor Accident Claim Appeal No. 11 Of 2024

Hon'ble Bench

Meenakshi Madan Rai, J

Advocates

Rahul Rathi

Judgement Text

Translate:

Meenakshi Madan Rai, J

It is submitted by Learned Counsel for the Appellant that efforts are still being made to trace out the legal heirs of the Respondent No.2 who presently

could not be found in the address of the Respondent No.2 who is reported to have since passed.

Let the Appellant take steps within two weeks’ from today and report accordingly.

List on 12-12-2024.

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