Post Master General, Barelil Region & 2 Ors Vs Pyare Lal Yadav & Anr

National Consumer Disputes Redressal Commission 22 Nov 2024 Revision Petition No. 744 Of 2023 (2024) 11 NCDRC CK 0069
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 744 Of 2023

Hon'ble Bench

Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member

Advocates

Bimal Kumar Berera, Avniah Kumar, Sanjeev Kumar Verma

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21, 21(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0069
  • Coram: Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member
  • Bench: Division Bench
  • Advocates: Bimal Kumar Berera, Avniah Kumar, Sanjeev Kumar Verma
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21, 21(b)
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