Kamlesh Bhatti & Anr Vs M/s Country Colonisers Private Limited

National Consumer Disputes Redressal Commission 22 Nov 2024 Consumer Case No. 301 Of 2017 (2024) 11 NCDRC CK 0078
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 301 Of 2017

Hon'ble Bench

Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member

Advocates

Shreya Singh, Deb Deepa Majumdar

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d), 21(a)(1)
  • Punjab Apartment and Property Regulation Act, 1995 - Section 14, 44

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0078
  • Coram: Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member
  • Bench: Division Bench
  • Advocates: Shreya Singh, Deb Deepa Majumdar
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d), 21(a)(1)
  • Punjab Apartment and Property Regulation Act, 1995 - Section 14, 44
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