IDBI Federal Life Insurance Co. Ltd. & Anr Vs Lakhha K. Panjabi

National Consumer Disputes Redressal Commission 21 Nov 2024 Revision Petition No. 998, 1023 Of 2020, 427, 428 Of 2021 (2024) 11 NCDRC CK 0079
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 998, 1023 Of 2020, 427, 428 Of 2021

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member

Advocates

Piyush Singhal, Varshal M. Pancholi

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)
  • Insurance Act, 1938 - Section 45
  • Evidence Act, 1872 - Section 101, 102, 103, 105,106

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0079
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member
  • Bench: Single Bench
  • Advocates: Piyush Singhal, Varshal M. Pancholi
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
  • Insurance Act, 1938 - Section 45
  • Evidence Act, 1872 - Section 101, 102, 103, 105,106
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