Rajasthan Housing Board & Anr Vs Banarsi Devi Through Lrs. & Ors

National Consumer Disputes Redressal Commission 21 Nov 2024 Revision Petition No. 501 Of 2019 (2024) 11 NCDRC CK 0081
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 501 Of 2019

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member

Advocates

N. K. Chauhan, Dhuda Ram Choudhary

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0081
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member
  • Bench: Single Bench
  • Advocates: N. K. Chauhan, Dhuda Ram Choudhary
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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