State Bank Of India (Erstwhile State Bank Of Travancore) & 2 Ors Vs R. Vishwanatha Pai (R-1 Since Deceased Through Lrs) & Anr

National Consumer Disputes Redressal Commission 21 Nov 2024 Revision Petition No. 4248 Of 2012 (2024) 11 NCDRC CK 0082
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 4248 Of 2012

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member

Advocates

Chandrachur Bhattacharya, Manoj Kumar Dubey, C. M. Jayakumar, Amit Kumar Singh

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
Punjab And Haryana HC
Sakattar Singh Vs State Of Punjab
14 Nov 2025
Orissa HC
Subash Chandra Jena Vs State Of Orissa And Another
14 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0082
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member
  • Bench: Single Bench
  • Advocates: Chandrachur Bhattacharya, Manoj Kumar Dubey, C. M. Jayakumar, Amit Kumar Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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