Meenakshi Madan Rai, J
Learned Senior Counsel for the Respondent No.1 submits that response to I.A. No.02 of 2024 and I.A. No.03 of 2024 has been filed on 28-11-2024.
Learned Counsel appearing on behalf of Mr. Sajal Sharma, Learned Counsel for the Applicants verbally seeks time on grounds that the Counsel on
record is out of station on medical treatment.
Not opposed.
Considered and ordered accordingly.
In view of the intervening Winter Vacation, list thereafter.
