Realmark Oracle Project Llp. & Others Vs Averi Roy & Another

National Consumer Disputes Redressal Commission 20 Nov 2024 Revision Petition No. 2792 Of 2024 (2024) 11 NCDRC CK 0084
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 2792 Of 2024

Hon'ble Bench

Dr. Inder Jit Singh, Presiding Member

Advocates

Abhik Kumar Das

Final Decision

Disposed Of

Judgement Text

Translate:
Punjab And Haryana HC
Sakattar Singh Vs State Of Punjab
14 Nov 2025
Orissa HC
Subash Chandra Jena Vs State Of Orissa And Another
14 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0084
  • Coram: Dr. Inder Jit Singh, Presiding Member
  • Bench: Single Bench
  • Advocates: Abhik Kumar Das
  • Result: Disposed Of
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