Abdul Gagoor Vs Jose K.V

National Consumer Disputes Redressal Commission 21 Nov 2024 Revision Petition No.1302 Of 2019 (2024) 11 NCDRC CK 0087
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No.1302 Of 2019

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member

Advocates

Dileep Poolakkot, Shivam Sai, Sangeeth Mohan K

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
Punjab And Haryana HC
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0087
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member
  • Bench: Single Bench
  • Advocates: Dileep Poolakkot, Shivam Sai, Sangeeth Mohan K
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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