M/s Nitesh Colour Lab Vs M/s Jindal Photo Film Ltd. & 5 Ors

National Consumer Disputes Redressal Commission 26 Nov 2024 First Appeal No. 642, 643 Of 2017 (2024) 11 NCDRC CK 0092
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 642, 643 Of 2017

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member

Advocates

Narender Bhandari, Sameer Nandwani, Lavish Sharma

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(d)(i), 13
  • Limitation Act, 1963 - Section 14

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0092
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member
  • Bench: Single Bench
  • Advocates: Narender Bhandari, Sameer Nandwani, Lavish Sharma
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(d)(i), 13
  • Limitation Act, 1963 - Section 14
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