Bhaskar Raj Pradhan, J
Heard the learned Senior Counsel for the respondent no.1 in R.F.A. No. 06 of 2019 and respondent in R.F.A. No. 12 of 2019 for sometime. Copies of
the convenience volumes prepared by the Registry have been handed over to both the parties. They acknowledge the receipt. The learned Senior
Counsel submits that the documents are voluminous he may take sometime to prepare a list of dates to assist this Court. However, as he is
preoccupied in certain matters before the Circuit Bench of the Calcutta High Court at Jalpaiguri the matter may be heard immediately after the
ensuing winter vacation. On his request list it after the ensuing winter vacation for further consideration.
