Forest & Environment Department Vs Chogyal Wangchuk Namgyal

Sikkim High Court 26 Nov 2024 Revision Petition No. 06 Of 2024 (2024) 11 SIK CK 0060
Bench: Single Bench

Judgement Snapshot

Case Number

Revision Petition No. 06 Of 2024

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Sujan Sunwar, Norzila Tamang

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

The learned Assistant Government Advocate for the petitioners submits that he is being led by the learned Additional Advocate General who is not

present today before this Court as he is out of station due to some urgent personal work. He therefore, seeks an adjournment. On the request of the

learned Assistant Government Advocate list it after the ensuing winter vacation.

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