Eldhose K.A Vs Jaiji K.Sajan

High Court Of Kerala 16 Dec 2024 MACA NO. 4638 Of 2019 (2024) 12 KL CK 0074
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

MACA NO. 4638 Of 2019

Hon'ble Bench

Johnson John, J

Advocates

T.P.Pradeep, S.Sreedev, Jayasree S

Final Decision

Allowed

Judgement Text

Translate:

Particulars,"Compensation

awarded  by

 the Tribunal

(Rs.)","Additional amount

granted by this Court

(Rs.)

Loss of earning power

(Continuing          Â

and

permanent disability)","3,24,000/-","6,46,200/-

Pain and sufferings,"25,000/-","10,000/-

Loss of amenities,"15,000/-","5,000/-

Total enhanced compensation,,"6,61,200/-

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Case Metadata
  • Ck Citation: (2024) 12 KL CK 0074
  • Coram: Johnson John, J
  • Bench: Single Bench
  • Advocates: T.P.Pradeep, S.Sreedev, Jayasree S
  • Result: Allowed
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