Naveena L @ Lodde Vs State By Spp R.R.Nagar P.S. Bengaluru District - 560098

Karnataka High Court At Bengaluru 16 Dec 2024 Criminal Petition No. 13189 Of 2024 (2024) 12 KAR CK 0017
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Petition No. 13189 Of 2024

Hon'ble Bench

S Vishwajith Shetty, J

Advocates

Kalpana P.V, Rahul Rai K

Final Decision

Dismissed

Judgement Text

Translate:

S Vishwajith Shetty, J

1. Learned Counsel for the petitioner after arguing the matter for sometime, submits that the petition may be dismissed as withdrawn with liberty to

approach the Sessions Court after the charge sheet is filed.

2. The aforesaid submission is placed on record. Petition is dismissed as withdrawn with liberty as prayed for.

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