The Branch Manager, the National Insurance Company Limited Vs Kumkum Devi

Jharkhand High Court 16 Jan 2025 M. A. No. 380 Of 2016 (2025) 01 JH CK 0049
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

M. A. No. 380 Of 2016

Hon'ble Bench

Gautam Kumar Choudhary, J

Advocates

Mitul Kumar, Aditya Raman

Final Decision

Disposed Of

Acts Referred
  • Motor Vehicle Act, 1988 - Section 166

Judgement Text

Translate:

Monthly Income Rs.10,000 + 25%","Rs.12,500/-

Annual dependency afterÂ

deducting

1/4th  on the living andÂ

personal

expenses of the deceased",Rs.9375/-

Annual Income,"Rs.9375/-x 12= Rs.1,12,500

Multiplier x 14,"Rs.15,75,000/-

Conventional Head,"Rs.70,000

Total,"Rs.16,45,000/-

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Case Metadata
  • Ck Citation: (2025) 01 JH CK 0049
  • Coram: Gautam Kumar Choudhary, J
  • Bench: Single Bench
  • Advocates: Mitul Kumar, Aditya Raman
  • Result: Disposed Of
Referenced Acts & Sections
  • Motor Vehicle Act, 1988 - Section 166
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