Chandra Singh Bora (Male) Vs Union Of India, Through Secretary, Ministry Of Defence, Government Of India, Raksha Bhawan, New Delhi. & Ors.

Central Administrative Tribunal Principal Bench, New Delhi 18 Oct 2024 Original Application No. 4041 Of 2024 (2024) 10 CAT CK 0020
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 4041 Of 2024

Hon'ble Bench

D. S. Mahra, Member (J); Varun Sindhu Kul Kaumudi, Member (A)

Advocates

Anand Kumar Pandey, T C Aggarwal

Final Decision

Dismissed

Judgement Text

Translate:

D. S. Mahra, Member (J)

1. Learned counsel for the applicant seeks permission to withdraw the O.A.

2. In view of the statement made by the learned counsel for the applicant, permission to withdraw the O.A. is granted.

3. Accordingly, the O.A./4041/2024 is dismissed as withdrawn. No costs.

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Case Metadata
  • Ck Citation: (2024) 10 CAT CK 0020
  • Coram: D. S. Mahra, Member (J); Varun Sindhu Kul Kaumudi, Member (A)
  • Bench: Division Bench
  • Advocates: Anand Kumar Pandey, T C Aggarwal
  • Result: Dismissed
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