Ramanjinappa Vs State Of Karnataka

Karnataka High Court At Bengaluru 29 Jan 2025 Criminal Appeal No. 1684 Of 2022 (2025) 01 KAR CK 0044
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Criminal Appeal No. 1684 Of 2022

Hon'ble Bench

Sreenivas Harish Kumar, J; K. V. Aravind, J

Advocates

M. Chidananda, Vijaykumar Majage

Final Decision

Disposed Of

Judgement Text

Translate:

Sreenivas Harish Kumar, J

Learned SPP-II has filed a memo stating that as per the information given to him by the Chief Superintendent, Central Prison, Parappana Agrahara,

Bengaluru, the appellant died on 20.01.2022. In view of the death of the appellant, this appeal abates. Abatement is recorded.

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Case Metadata
  • Ck Citation: (2025) 01 KAR CK 0044
  • Coram: Sreenivas Harish Kumar, J; K. V. Aravind, J
  • Bench: Division Bench
  • Advocates: M. Chidananda, Vijaykumar Majage
  • Result: Disposed Of
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